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State of Assam - Section

Section 22 in The Assam Secondary Education Act, 1961

22. Committees of the Board.

(1)The Board shall, for the purposes on carrying out its duties and functions imposed under this Act appoint the following committees, namely :
(i)Curriculum and Syllabus Committee,
(ii)Examination Committee,
(iii)Physical Education Committee,
(iv)Girls' Education Committee, and
(v)Such other Committees, as may be found necessary.
(2)Every such Committee shall consist of such members of the Board and of such others as the Board may appoint.
(3)Every such Committee except the Examination Committee may co-opt persons to be members to the extent of one-third of the members appointed to it.
(4)Members of such Committees shall hold office for such time as the Board may determine.
(5)Subject to the provisions of this Act and the rules made thereunder the duties and functions of the Committees shall be determined by regulations.