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[Cites 0, Cited by 0] [Section 11B(1)] [Section 11B] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11B(1)(d) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972

(d)whose name is included in the voters' list prepared under the provisions of this Act and the rules made thereunder;