Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 89] [Entire Act] NCT Delhi - Subsection Section 89(2) in The Delhi School Education Rules, 1973 (2)Every application for building grant shall comply with such conditions, including execution of an agreement, as may be specified by the Administrator.
