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State of Rajasthan - Section

Section 52 in The Rajasthan Judicial Service Rules, 2010

52. Pay, allowances, amenities, advances and other financial benefits.

- Every member of the service in addition to any other allowances, amenities and advances availed by him and admissible to him under the rules/orders made by the Government from time to time, shall be entitled to receive or reimburse the following allowances, amenities, and financial benefits on and from the date and in such manner as may be specified by the Government from time to time by general or special order, namely:-