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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(2) in The U.P. Higher Education Services Commission (Procedure For Selection Of Teachers) Regulations, 1983

(2)The Management shall report compliance to the Commission and to the Director within one month of the receipt of the recommendations.[9. Fee. - (1) Every candidate shall be liable to pay to the Commission such fee for holding selection, conducting, examinations where necessary, or for holding interview, as may be determined by the Commission from time to time with the prior approval of the Government.