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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(xi) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

(xi)Large industries - This category refers to supply of power to industries with a contract demand of and above 110 KVA but up to and excluding 25000 KVA, where power is substantially utilised as a motive force for industrial production.