Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] Union of India - Subsection Section 45(f) in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989 (f)The method of notifying a cancellation of the parade, e.g. , who takes the decision, who informs and who are informed, including the means of informing.
