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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(4)(b) in Rajasthan Civil Services (Medical Attendance) Rules, 1970

(b)During institutional treatment in a private Sanatorium ordinary medicines reimbursable under the Rules shall also be reimbursable on certification by Medical Officer incharge of the private Sanatorium.