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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(88) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(88)"parking space" means an area enclosed or unenclosed, sufficient in size to store an automobile or any other conveyance together with a drive way connecting the parking space with a street, or alley and permitting ingress or egress of all such conveyances;