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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(e) in The Orissa Private Secretaries to Secretaries to Departments of Government Rules, 1974

(e)"Secretary" means a Secretary to the Government and includes a Special Secretary, an Additional Secretary, and ex-officio Secretary and an ex-officio Additional Secretary;