Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Bihar - Subsection Section 34(b) in Bihar Electricity Regulatory Commission (Multi Year Distribution Tariff) Regulations, 2015 (b)The Distribution Licensee shall maintain data on planned maintenance outages, load shedding, force majeure outages and tripping's.
