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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(2) in Gujarat Gas (Regulation of Transmission, Supply and Distribution) Act, 2001

(2)The salary and allowances payable to and other conditions of service of a member shall be such as may be prescribed :Provided that the salary and allowances and other conditions of service of a member shall not be varied to his disadvantage dining the tenure of his office.