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[Cites 0, Cited by 0] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(4) in The Bangalore Metro Railway (General) Rules, 2011

(4)The emergency officer shall be in over all charge of all the Bangalore Metro Railway resources of staff and materials for the handling of the emergency and the coordination between the Bangalore Metro Railway and external emergency agencies, such, as fire, ambulance and police and utility services.