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[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Andhra Pradesh - Subsection

Section 89(3) in Andhra Pradesh Farmers' Management of Irrigation Systems (conduct of Elections) Rules, 2003

(3)Where the elections are to be held simultaneously for both the posts of President and Vice-President, the election process for the Post of Vice-President shall commence only after the election to the President is completed and result declared.