Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 6 in The Rajasthan Water Supply Rules (6)New connections shall be sanctioned or refused by an Officer so authorised by the Superintending Engineer, extensions and alterations to existing connections shall also be allowed or disallowed by the authority.
