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State of Bihar - Section

Section 13 in Bihar Boilers Attendants' Rules, 1948

13. Function of the Board.

- The function of the Board shall be-
(i)to conduct examination of candidates for the grant of certificates of competency;
(ii)to grant certificates of competency and certificates of service under these Rules;
(iii)to enquire into allegations of incompetence, negligence or malpractice on the part of Boiler Attendants holding certificates of competency or certificates of service granted by the Board and to take such action as may be considered necessary, including suspension or cancellation of certificates;
(iv)to maintain a register of all Boiler Attendants holding certificates of competency and certificates of service under these rules; and
(v)generally to carry out the provisions of these rules.