Himachal Pradesh High Court
Renam Kumari vs . State Of H.P. & Ors. on 28 April, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Renam Kumari vs. State of H.P. & Ors.
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CWP No.148 of 2023 28.04.2023 Present: Ms. Pragti, Advocate vice Mr. Digvijay Singh, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. Yash Wardhan Chauhan, Senior Additional Advocate General, Mr. Ramakant Sharma & Ms. Sharmila Patial, Additional Advocates General, Ms. Priyanka Chauhan & Mr. Arsh Rattan, Deputy Advocates General and Mr. Rajat Chauhan, Law Officer, for respondents-State.
Learned Additional Advocate General prays for and is granted a week's time to obtain instructions.
List on 12.05.2023.
CMP No.465 of 2023The application is disposed of with a direction to the applicant/petitioner to file English translation of Annexures P-2 and P-3, within two weeks.
(Tarlok Singh Chauhan) Acting Chief Justice ( Virender Singh ) Judge April 28, 2023 (Pathania) ::: Downloaded on - 29/04/2023 20:38:14 :::CIS