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Himachal Pradesh High Court

Sunil Dutt & Ors. vs . State Of H.P. & Ors on 22 August, 2022

Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua

Sunil Dutt & Ors. Vs. State of H.P. & Ors .

CWP No. 112/2022

22.08.2022 Present: Mr. Balwant Singh Thakur, Advocate, for the petitioners.

Mr. Nand Lal Thakur, Additional Advocate General, for the respondents.

CWP No.112/2022

Admit.

Office to place the reply of the respondents on record, if already filed. Rejoinder on behalf of the petitioners be filed within three weeks.

CMP No.9124/2022

This application is filed to correct the name of respondent No.2 as Director Higher Education, instead of Director Elementary Education. Application is allowed.

Necessary amendment be made to the cause title. Amended memo of parties to be filed before the next date. The application to stand disposed of.

( A.A. Sayed ) Chief Justice ( Jyotsna Rewal Dua ) Judge 22nd August, 2022(Rohit) ::: Downloaded on - 22/08/2022 20:07:37 :::CIS