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[Cites 0, Cited by 0] [Section 37A(2)] [Section 37A] [Entire Act]

State of Rajasthan - Subsection

Section 37A(2)(e) in The University of Rajputana (Second Amendment) Act, 1950

(e)For periodical Inspection.-One persons for High Schools, two persons for Intermediate and degree colleges, and colleges doing postgraduate work in one Faculty only, three persons for colleges doing post-graduate work in more than one Faculty and two persons for approved Institutions.