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[Cites 0, Cited by 0] [Section 11A] [Entire Act]

State of Rajasthan - Subsection

Section 11A(22) in Rajasthan High Court Staff Service Rules, 2002

(22)Reference Assistant And Library Restorers. - Recruitment to the post of Reference Assistant and Library Restorer shall be made by direct recruitment. The Selection Committee nominated by the Appointing Authority shall adjudge the merit of the candidate on the basis of personal interview of the candidates.Qualifications. - Candidate must be a graduate of any University established by law in India or its equivalent examination from any University recognised by the Government.