32. Particulars to be exhibited on process building
.-The particulars mentioned hereunder shall be prominently marked or exhibited in every process building, namely:-(1)outside the building-(a)the name and identification number of the building as per plan approved by the licensing authority; and(b)man-limit and explosives limit.(2)inside the building-(a)man-limit and explosives limit;(b)general safety instructions;(c)operating instructions; and(d)safe process details.
