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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(3)(a) in The Maharashtra Electricity Consumption of Electrical Energy (Restriction) Order, 1974

(a)
(i)two units per day per KW of connected load, if the industry is operating on one shift basis,
(ii)four units per day per KW of connected load, if the industry is operating on two shift basis,
(iii)six units per day per KW of connected load, if the industry is operating on three shift basis, and
(iv)nine units per day per KW of connected load, if the industry is operating on a continuous process basis;