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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(4) in The Rajasthan Homoeopathic Medicine Board (Recognition for the Purposes of Affiliation) Regulations, 1973

(4)After the prescribed fee of Rs. 250/- has been deposited with the Board, the Registrar will issue a letter of affiliation to the institution as per Appendix II. Necessary entries in. this letter will be made by the Registrar every year after the annual affiliation renewal fee has been paid into the Board.