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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2)(viii) in The E-Waste (Management) Rules, 2016

(viii)the concerned State Pollution Control Board shall maintain an on-line register of authorisations granted with conditions imposed under these rules for environmentally sound management of e-waste, and which shall be accessible to any citizen of the country.