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[Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act]

State of Punjab - Subsection

Section 75(2)(b) in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

(b)travelling allowances payable to the employee to enable him to join his appointment in the Corporation on the termination of his deputation;