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[Cites 1, Cited by 3]

Bombay High Court

Bhagchand Odermal Bhagtani And 2 Ors vs Maharashtra Housing And Area ... on 25 February, 2019

Bench: A.A. Sayed, Riyaz Iqbal Chagla

      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          ORDINARY ORIGINAL CIVIL JURISDICTION

                     WRIT PETITION NO. 1710 OF 2016

      Bhagchand Odermal Bhagtani And 2 Ors               ....Petitioner
                 V/S
      Maharashtra Housing And Area Development        ....Respondent

Authority And Anr WITH WRIT PETITION NO. 3288 OF 2018 Ashish Gandhi Builders And Developers Pvt. ....Petitioner Ltd.

V/S Maharashtra Housing And Area Development ....Respondent Authority WITH CHAMBER SUMMONS IN WRIT PETITION. LODGING NO. 67 OF 2019 In WRIT PETITION 1710 OF 2016 Bhagchand Odermal Bhagtani And 2 Ors ....Petitioner V/S Maharashtra Housing And Area Development ....Respondent Authority And 2 Ors And Pramod Chsl (applicant) Prayag Bharat Joshi For Petitioner in WP-1710/16 Amogh K.i/b Anwar Landge for Petitioner in WP-3288/18 Kamlesh Ghumre Respondent 1 & 2 Prabhanjan Gujar for R. No.3 Aarti Dandekar for applicant in CHsw-66 & 67 of 2019 Page 1/2 ::: Uploaded on - 25/02/2019 ::: Downloaded on - 21/03/2019 12:26:32 ::: CORAM : A.A. SAYED & RIYAZ IQBAL CHAGLA, JJ DATE : 25th February, 2019 P.C. :

Mentioned out of turn at 3.00 P.M. At the request of learned advocate for the petitioners, Stand over to 11/3/2019.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 25/02/2019 ::: Downloaded on - 21/03/2019 12:26:32 :::