Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] NCT Delhi - Subsection Section 3(f) in The Azadpur Agricultural Produce Market Committee Bye-Laws, 1980 (f)"Office of the Committee" means the Head Office including the branch offices of the Committee as may be specified by the Committee from time to time.
