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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(c) in The Rajasthan Financial Corporation (Staff) Regulations, 1958

(c)"The Secretary" in relation to any powers exercisable by him, includes an officer authorised by the Managing Director to exercise the powers of the Secretary during the temporary absence of the Secretary.