Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Madhya Pradesh - Subsection Section 1(4) in The M.P. Nagariya Sthawar Sampatti Kar Adhiniyam, 1964 (4)It shall apply to all urban areas having population of ten thousand and above according to last census which the State Government, shall, by notification, specify.
