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[Cites 0, Cited by 0] [Section 11A(27)] [Section 11A] [Entire Act]

State of Rajasthan - Subsection

Section 11A(27)(II) in Rajasthan High Court Staff Service Rules, 2002

(II)Written Test. - (1) There shall be a written test to test the knowledge of the candidate in Computer Fundamentals including;