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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Sikkim - Subsection

Section 4(2) in Sikkim Nationalised Transport (Prevention of Ticketless Travel and Miscellaneous Provisions) Rules 1983

(2)Small suit cases like brief case etc. of the size not exceeding twenty-one inches in length may be carried inside the transport vehicle, provided that carrying of such suit cases etc: does 'not' result in any inconvenience to the other travelling passengers.