Section 2(2) in Rajasthan Public Premises (Eviction of Unauthorised Occupants) Rules, 1966
(2)Words and expressions used but not defined in these rules shall have the[.......] [Deleted by Notification No. F.6(9) G.A./A/64, dated . 4.5.68 (Published in Rajasthan Gazette, Part 4 C, Ord., dated . 16.5.68)] assigned to them in the Act.
