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[Cites 1, Cited by 7]

Himachal Pradesh High Court

Association Of Grade-Iv Contractual ... vs . State Of H.P. & Anr. on 12 June, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Association of Grade-IV Contractual Clerks vs. State of H.P. & anr.

CWP No. 3512/2023

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12.6.2023 Present: Mr. Ajay Sharma, Sr. Advocate, with Mr. Atharv Sharma, Advocate, for the petitioner. Mr. Ramakant Sharma, Addl. A.G. with Ms. Sharmila Patial, Addl. A.G & Mr. Rajat Chauhan, Law Officer, for respondents No. 1 & 2. Mr. K. B. Khajuria, Advocate, for respondent No.3.

CWP No. 3512/2023 & CMP No. 6927/2023 Notice. Mr. Rajat Chauhan, Law Officer and Mr. K. B. Khajuria, Advocate, appear and waive service of notice on behalf of the respective respondents. Issue notice to respondents No. 4 to 113 returnable for 24.7.2023, on taking steps within three days. In the meanwhile, respondents No. 1 to 3 are restrained from amending the Recruitment and Promotion Rules of promotion of respondent-Bank for promotion from Grade-IV to Grade-III and in other words, promotion, if any, be made strictly in accordance with the existing R & P Rules.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 12.6.2023 (pankaj) ::: Downloaded on - 13/06/2023 20:31:13 :::CIS