Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 280] [Entire Act]

State of Uttar Pradesh - Subsection

Section 280(1) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(1)Every employer shall maintain such records and registers showing the particulars of the building workers and the beneficiaries among them as may be directed by the Board from time to time.