Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115T] [Entire Act] Union of India - Subsection Section 115T(c) in Finance Act, 1999 (c)"Unit Trust of India" means the Unit Trust of India established under the Unit Trust of India Act, 1963 [52 of 1963]
