Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of Uttar Pradesh - Subsection Section 58(c) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961 (c)to perform such other duties as are required of or imposed on him under this Act or the rules made thereunder or any other law for the time being in force.
