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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(2)(c) in Andhra Pradesh Core Digital Data Authority (Effective Delivery of e-Services) Act, 2017

(c)the existence of a right to access the data, the procedure for making requests for such access, and details of the person or department in-charge to whom such requests can be made.