Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(3) in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005

(3)The generating company or the licensee contracting to effect supply to an Open Access customer shall also provide Main Meters at injection points as specified in State Grid Code.