Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Maharashtra - Subsection Section 1(3) in The Maharashtra Advertisements Tax Act, 1967 (3)& (4) [* * *] [Sub-sections (3) and (4) were deleted, by Maharashtra 17 of 1992, Section 2(b).]
