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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(a) in Chandigarh Advertisement Control Order, 1954

(a)In the case of hoardings put up by the side of road-bridges the heights of the supports will be so adjusted as to make one uniform line not higher than the embankment wall (or railing) of the road-bridge.