Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

NCT Delhi - Subsection

Section 6(iv) in The Delhi Police (Appointment & Recruitment) Rules, 1980

(iv)No person shall be appointed to any post in Delhi Police unless he has been certified on as physically fit for police service by form D&F by a medical authority to be appointed for the purpose by the Commissioner of Police.