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Union of India - Section
Section 7 in Central Electricity Regulatory Commission (Grant of Connectivity, Long-term Access and Medium-term Open Access in inter-State Transmission and related matters) Regulations, 2009
7. Timeframe for processing of application.
- The application shall be processed by the nodal agency within the time limits specified hereunder: -| Nature of Application | Time limit for processing beginning the last dayof the month in which application was received by the nodalagency |
| Connectivity | 60 days |
| Long-term access | 120 days whereaugmentation of transmission system is not required180 days, where augmentation of transmissionsystem is required |
| Medium-term open access | 40 days |