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[Cites 0, Cited by 0] [Section 65(1)] [Section 65] [Entire Act]

State of Himachal Pradesh - Subsection

Section 65(1)(ii) in The Himachal Pradesh Police Act, 2007

(ii)prepare a memo of arrest at the time of arrest, giving the date, time and place of the arrest and forthwith send a written communication to his immediate superior;