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State of Punjab - Section

Section 12 in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

12. Instructions for marking of answer-books.

- A copy of instructions to Paper setters/Examiners for marking the answer-books of all the examinations will be despatched by the Registrar along with the packet of answer-books. If the Instructions are not received along with the packet of answer-books, the Registrar may be informed.