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State of Mizoram - Section

Section 61 in Mizoram Liquor (Prohibition and Control) Rules, 2014

61. Limit of sale and possession.

- Limit of sale to a person in one month shall be six bottles of IMFL (750 ml or its equivalent), ten bottles (650 ml or its equivalent) each of beer and wine. This shall also be the limit of possession for a person who holds permit for purchase and consumption of liquor in one month.The person possessing such permit shall purchase only from a licenced vendor.