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Union of India - Section

Section 1887 in University Grants Commission (Minimum Qualifications Required For The Appointment And Career Advancement Of Teachers In Universities And Institutions Affiliated To It) Regulations, 2000

1887.

No. F.3-1/2000(PS)March, 2000Notification. - In exercise of the powers conferred by clause (e) and (g) of sub-section (1) of Section 26 read with Section 14 of University Grants Commission Act, 1956 (3 of 1956), and in supersession of the Regulations issued under University Grants Commission letter No.F. 1-93/74 (CPP) Part (v) dated 13th June, 1983 and No.F.1-11/87 (CPP-II) dated 19th September, 1991 and Notification No. 1-93/74 (CP) dated 19th February, 1985, 26th November, 1985 and No.F3-1/94 (PS) dated 24th December, 1998, the University Grants Commission hereby makes the following regulations, namely :-