Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] State of Jammu-Kashmir - Subsection Section 63(2) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011 (2)After making such enquiries as the Chief Engineer may think proper, he may register the drilling agency and allot a registration number to such agency.
