Himachal Pradesh High Court
Kanwal Ram vs . State Of H.P. & Others on 18 October, 2022
Bench: Sabina, Sushil Kukreja
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Kanwal Ram vs. State of H.P. & others CWP No.3417 of 2019 18.10.2022 Present: Ms. Kavita, Advocate on behalf of Mr. Ajay Thakur, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent No.1 /State.
Mr. Karun Negi, Advocate on behalf of Mr. Naresh K. Gupta, Advocate, for respondent No.2.
Learned counsel for respondent No.2 requests for an adjournment.
List again on 02.03.2023.
( Sabina ) Judge (Sushil Kukreja) Judge 18th October, 2022 (reena) ::: Downloaded on - 19/10/2022 20:04:13 :::CIS