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State of Nagaland - Section

Section 12 in The Global Open University (Nagaland) Act, 2006

12. Withdrawal of Certificates, Diploma etc.

- The Governing and Academic Councils shall have the power to withdraw a Certificate or a Diploma or a Degree or any other academic distinction, including an honorary degree of academic distinction granted to or conferred upon, a student or an eminent person, for good and sufficient reasons to be enumerated in the regulations. The Councils shall follows the same procedure followed for awarding honorary degrees.