Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Himachal Pradesh - Subsection Section 20(1) in Himachal Pradesh Early Childhood Care and Education Centres (Registration and Regulation) Act, 2017 (1)Each Centre shall constitute a Parent Teacher Association (PTA) within one month of its registration.
